Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 6]

Bombay High Court

The Special Land Acqn Officeer (Mhada) ... vs Shree Siddhyvinayak Ganpati Temple ... on 11 January, 2019

Author: Sandeep Kashinath Shinde

Bench: Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     LAND ACQUISITION REFERENCE NO. 7 OF 2004

 The Special Land Acquisition Officer, (mhada)            ....Petitioner
 And Smt. Sunita D. Ambekar & Ors.
             V/S
 Shree Siddhivinayk Ganapati Temple Trust              ....Respondent

(acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 5 OF 2005 The Special Land Acqn. Officer (mhada) And ....Petitioner Century Developers Pvt. Ltd. & Ors.

V/S Shree Siddhivinayak Ganapati Temple Trust ....Respondent (acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 4 OF 2005 The Special Land Acqn Officeer (mhada) And ....Petitioner Prop. Sadanand Garage Shri Kappu A. Shetty V/S Shree Siddhyvinayak Ganpati Temple Trust ....Respondent (acquiring Body) Rajiv Mane Asst Government Pleader for state Jyoti Chavan AGP for State P.l. Mahadik & C.i. Motagi (claimant No. 2 To 5) Sameer Ramesh Bhalekar Claimant No. 5 CORAM : SANDEEP KASHINATH SHINDE, J Page 1/2 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 11:50:17 ::: DATE : 11th January, 2019 P.C. :

Stand over to 8th March 2019 at 3.00 p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 11:50:17 :::