Bombay High Court
The Special Land Acqn Officeer (Mhada) ... vs Shree Siddhyvinayak Ganpati Temple ... on 11 January, 2019
Author: Sandeep Kashinath Shinde
Bench: Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
LAND ACQUISITION REFERENCE NO. 7 OF 2004
The Special Land Acquisition Officer, (mhada) ....Petitioner
And Smt. Sunita D. Ambekar & Ors.
V/S
Shree Siddhivinayk Ganapati Temple Trust ....Respondent
(acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 5 OF 2005 The Special Land Acqn. Officer (mhada) And ....Petitioner Century Developers Pvt. Ltd. & Ors.
V/S Shree Siddhivinayak Ganapati Temple Trust ....Respondent (acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 4 OF 2005 The Special Land Acqn Officeer (mhada) And ....Petitioner Prop. Sadanand Garage Shri Kappu A. Shetty V/S Shree Siddhyvinayak Ganpati Temple Trust ....Respondent (acquiring Body) Rajiv Mane Asst Government Pleader for state Jyoti Chavan AGP for State P.l. Mahadik & C.i. Motagi (claimant No. 2 To 5) Sameer Ramesh Bhalekar Claimant No. 5 CORAM : SANDEEP KASHINATH SHINDE, J Page 1/2 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 11:50:17 ::: DATE : 11th January, 2019 P.C. :
Stand over to 8th March 2019 at 3.00 p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 11:50:17 :::