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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4)(a) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(a)The quorum for a meeting of the Academic Council shall be five members including the President. If a quorum is not present within thirty minutes after the time appointed for the meeting, the meeting shall not be held and the Member-Secretary shall make a record of the fact and the same shall be signed by the President.