Madhya Pradesh High Court
Pravesh @ Chhotu @ Chuttu vs The State Of Madhya Pradesh on 5 April, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 15829 of 2023 (PRAVESH @ CHHOTU @ CHUTTU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-04-2024 Shri Shishir Verma - Advocate for the appellant.
Ms. Shikha Baghel - Panel Lawyer for the State.
The counsel for the State prays for and is granted two weeks' time to examine the PUD, according to which, on the date of incident, the appellant was less than 18 years of age having been born on 4.6.2005.
List after two weeks.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 4/6/2024 1:11:06 PM