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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(2) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(2)The voters in the list shall be arranged in alphabetical order with full name, residential address and serial number and the class of the trader i.e. 'A' class, 'B' class or 'C' class.