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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(viii) in Indian Institutes of Management Rules, 2018

(viii)In case, if the Director is on leave or on tour abroad for a period of more than a month, the senior most Professor of the institute or one of the Deans of the Institute shall be nominated as Director.