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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in Oil Industry (Development) Rules, 1975

(3)The proceedings of the meetings of any of the Committee appointed under sub-section (6) of section 3 shall be placed before the Board at the board's next meeting.{As amended vide GSR 128(E) Dated 3rd March, 1998}