Bombay High Court
Neeraj Maheshchandra Bareja vs Mangesh S/O Janardhan Belsare on 12 November, 2025
IN THE JUDICATURE OF HIGH COURT AT BOMBAY
BENCH AT AURANGABAD
931 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO. 147 OF 2024
NEERAJ MAHESHCHANDRA BAREJA
VERSUS
MANGESH S/O JANARDHAN BELSARE
...
CORAM : ABHAY S. WAGHWASE, J.
Dated : 12 November, 2025 PER COURT :-
1. None present inspite of matter being called out twice in the morning session as well as in the afternoon session.
2. Stand over to 10.12.2025.
(ABHAY S. WAGHWASE, J.) vre