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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(1) in Bihar Animal Sciences University Act, 2016

(1)The Research Council shall consider and make recommendations in respect of the followings :-
(i)research programmes and projects undertaken or to be undertaken by the various University units in the State in the field of Veterinary Science and Animal Husbandry, Dairy Technology, Fisheries, Poultry and other allied Sciences with a view to promote effective coordination;
(ii)To give physical, fiscal and administrative facilities required for implementing research projects;
(iii)To make useful orienting research to meet for the farmers' needs;
(iv)To consolidate integration of research, extension education and teaching and participation of research workers in teaching and to ensure participation in education extension programme;
(v)any other matter pertaining to research programmes which may be referred by the Vice-Chancellor or the Board or any other authority of the University.