Madhya Pradesh High Court
Rajan Singh @ Adarsh vs The State Of Madhya Pradesh on 29 August, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 3430 of 2023 (RAJAN SINGH @ ADARSH Vs THE STATE OF MADHYA PRADESH) Dated : 29-08-2023 Case is placed before this Court on Paper Under Disposal (PUD).
Request has been made by trial Court for granting two months further time for conclusion of Case No.67/2022 (State of M.P. vs. Deepak Dwivedi & ors.).
Request sent by trial Court is reasonable. In view of same, further two months' time is granted for conclusion of trial.
P.U.D stands disposed of.
(VISHAL DHAGAT) JUDGE nd Signature Not Verified Signed by: NEETI TIWARI Signing time: 29-08-2023 17:56:10