Himachal Pradesh High Court
Jaan Mohammad And Ors. vs . Hem Raj And on 31 July, 2025
Jaan Mohammad and Ors. Vs. Hem Raj and Ors.
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CMPMO No.55 of 2022 31.07.2025 Present: Mr. Tara Singh Chauhan, Sr. Advocate with Ms. Yamini Sharma, Advocate, for the petitioners.
Mr. Bhupender Gupta, Sr. Advocate with Ms. Rinki Kashmiri, Advocate, for respondents No.1, 2, 4 and 5.
Respondents No.3, 6 to 10 proceeded against ex parte vide order dated 04.11.2022.
As jointly prayed, list after four weeks.
(Bipin C. Negi) Judge 31st July, 2025 (Gaurav Rawat) ::: Downloaded on - 31/07/2025 21:27:48 :::CIS