Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 6 in Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018

6. Exemptions.

- The Government may, by general or special order, exempt any class or category of student or students from all or any of the provisions of this Act either in part or in whole, subject to such conditions as they may deem fit.