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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(c) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003

(c)with regard to investors - the quantum of investment made by them in the securities of any listed company or their volume of trading in securities in a particular financial year.