Chattisgarh High Court
Sunil Kumar Bhagat vs Md. Imran 22 Mac/982/2020 Smt. Priyanka ... on 28 August, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 984 of 2020
Sunil Kumar Bhagat Versus Md. Imran
1 (Through Video Conference)
28.08.2020 Shri Aman Kesharwani, counsel for the Appellants.
Heard on admission.
Admit.
Issue notice to the Respondents on payment of P.F., as per rules.
Call for record of the concerned Tribunal. Post this matter after 5 weeks for further orders.
Sd/-
(Sanjay S. Agrawal) JUDGE vivek