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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(i) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(i)if the new holding is of the same market value as the original one, transfer to the former the entire encumbrance attaching to the latter, and