Kerala High Court
Sree Bhuvaneswari Temple Trust vs Special Tahsildar (La)
Author: Shaji P. Chaly
Bench: Shaji P.Chaly
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
TUESDAY, THE 27TH DAY OF MARCH 2018 / 6TH CHAITHRA, 1940
WP(C).No. 7418 of 2018
PETITIONER(S):
-------------
SREE BHUVANESWARI TEMPLE TRUST
REP. BY ITS TRUSTEE, POONITHURA, COCHIN-682038,
POONITHURA VILLAGE, KANAYANNUR TALUK,
ERNAKULAM DISTRICT.
BY ADVS.SRI.K.M.SANAL
SRI.ANUP T PAUL
RESPONDENT(S):
--------------
1. SPECIAL TAHSILDAR (LA)
NH NO.3, VYTTILA, ERNAKULAM, COCHIN-682019.
2. THE DISTRICT COLLECTOR, ERNAKULAM DISTRICT
COLLECTORATE, KAKANAD, ERNAKULAM-682030.
*ADDL. R3 IMPLEADED
KOCHI METRO RAIL LTD
8TH FLOOR, REVENUE TOWER, PARK AVENUE, KOCHI-682011,
REPRESENTED BY ITS MANAGING DIRECTOR.
(IMPLEADED AS PER ORDER DATED 7.3.2018 IN IA NO.4414/2018)
BY SMT.M.U.VIJAYALAKSHMI FOR KOCHI METRO
BY GOVERNMENT PLEADER SRI. JAFFER KHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 27-03-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 7418 of 2018 (B)
APPENDIX
PETITIONER(S)' EXHIBITS:
---------------------
EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 28-2-18.
EXHIBIT P2 TRUE COPY OF THE BUILDING TAX RECEIPTS DATED
16-2-18.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 2-8-17 ISSUED BY
THE 1ST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE REPLY LETTER DATED 11-8-17
ISSUED BY THE PETITIONER.
EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 30-10-17 ISSUED BY
THE 1ST RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE REPLY LETTER ISSUED BY THE
PETITIONER DATED 29-11-17.
EXHIBIT P7 TRUE COPY OF THE AWARD NO.72/17 DATED 6-2-18.
EXHIBIT P8 TRUE COPY OF THE NOTICE (FORM NO.4) DATED 6-2-18.
EXHIBIT P9 TRUE COPY OF THE NOTICE (FORM NO.2(A)) DATED
6-2-18.
EXHIBIT P10 TRUE COPY OF THE MAHAZAR PREPARED BY THE 1ST
RESPONDENT.
EXHIBIT P11 TRUE COPY OF THE LETTER DATED 19-2-18 ISSUED BY
THE PETITIONER.
EXHIBIT P12 TRUE COPY OF THE LETTER DATED 2-3-18 ISSUED BY
THE PETITIONER.
EXHIBIT 13 PHOTOGRAPHS SHOWING THE PRESENT STAGE OF
ACQUISITION.
RESPONDENTS EXHIBITS: NIL
--------------------
//TRUE COPY//
P.A. TO JUDGE
dlk/27/3/18
SHAJI P. CHALY, J.
-----------------------------------
W.P.(C). No. 7418 of 2018
------------------------------------
Dated this the 27th day of March, 2018
JUDGMENT
This writ petition is filed by the petitioner seeking the following reliefs:-
b