Delhi High Court - Orders
Ms Shoes East Ltd vs Union Of India And Others & Ors on 10 February, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Dharmesh Sharma
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5466/2018
MS SHOES EAST LTD .....Petitioner
Through: Mr. Pavan Sachdeva & Mr. Ishan
Sachdeva, Advs. (M: 9871000014)
versus
UNION OF INDIA AND OTHERS & ORS. .....Respondents
Through: Mr. Harpreet Singh, Senior Standing
Counsel alongwith Ms. Suhani Mathur
and Mr. Jay Ahuja, Advs. (M:
8383820042)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE DHARMESH SHARMA
ORDER
% 10.02.2025
1. This hearing has been done through hybrid mode.
2. It is already 5:00 PM.
3. List this matter for hearing on 19th March, 2025.
PRATHIBA M. SINGH, J.
DHARMESH SHARMA, J.
FEBRUARY 10, 2025 gs/ms This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2025 at 01:21:25