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State of Madhya Pradesh - Section

Section 3 in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

3. Eligibility.

- Only those candidates shall be eligible for Award of Scholarships-
(i)Who are the bona fide residents of Madhya Pradesh.
Explanation. - Bona fide resident, for the purpose of these rules means a person who so defined by Government orders issued in this behalf, from time to time.
(ii)Age limit. - Must be unmarried and below 24 years of age, in case of candidates belonging to General Category, and 29 years of age in case of candidate belonging to Scheduled Castes/Scheduled Tribes. On the 1st July of the Calendar Year in which applications for selection of candidates for award of Scholarships are invited.
(ii)Minimum Educational Qualifications. - Must have passed at least 10 + 2 or Intermediate Examination in IInd Division with Mathematics and Physics.
(iv)Flying Experience. - Must hold a valid Indian Private Pilot Licence issued by the D.G.C.A. Government of India, with a minimum of 60 hrs. flying experience inclusive of 30 hrs. as Pilot-in-Command.