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Union of India - Section

Section 13 in The Collection Of Statistics Act, 1953

13. Protection of action taken in good faith .-No suit or other legal proceeding shall lie against the appropriate Government, the statistics authority, or any other person acting under the authority of the appropriate Government or of the statistics authority in respect of anything which is in good faith done or intended to be done in pursuance of this Act or of any rules or directions issued thereunder.