Bombay High Court
M/S. Man Global Ltd. Mumbai- 400056 vs Mrs. Meenal Parab And Anr on 29 March, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
46-sa-108-2023 +.doc
Pallavi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO. 108 OF 2023
WITH
INTERIM APPLICATION (ST.) NO. 4038 OF 2023
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Mr. Jitendra Jain ...Respondent
WITH
SECOND APPEAL NO. 155 OF 2023
WITH
INTERIM APPLICATION NO. 1728 OF 2023
Man Global Ltd. ...Appellant
Vs.
Dr. Alok Chaturvedi ...Respondent
WITH
SECOND APPEAL NO. 667 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Azam Wahid Qureshi ...Respondent
WITH
SECOND APPEAL NO. 696 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Meenal Parabh ...Respondent
WITH
SECOND APPEAL NO.453 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Nikhil K. Kathane ...Respondent
WITH
SECOND APPEAL NO. 660 OF 2022
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Pallavi
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Jitendra Jain ...Respondent
WITH
SECOND APPEAL NO. 685 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Tilkesh Soni ...Respondent
WITH
SECOND APPEAL NO. 668 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Antho D'Souza & Anr. ...Respondents
WITH
SECOND APPEAL NO.897 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Monali C Sutrave & Anr. ...Respondents
WITH
SECOND APPEAL NO.857 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Amreen Bhimani ...Respondent
WITH
SECOND APPEAL NO.504 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Brijesh Kumar Mathur ...Respondent
WITH
SECOND APPEAL NO.882 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Rakesh Hiralal Parmat & Anr. ...Respondents
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Pallavi
WITH
SECOND APPEAL NO.933 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Simin Mohd Arif ...Respondent
WITH
SECOND APPEAL NO.675 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Umesh Ved ...Respondent
WITH
SECOND APPEAL NO.455 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Vikas Khanna & Anr. ...Respondents
WITH
SECOND APPEAL NO.880 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Shivnath Gunda ...Respondent
WITH
SECOND APPEAL NO.669 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Rakesh Kumar Jha ...Respondent
WITH
SECOND APPEAL NO.454 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Gaurav Kumar ...Respondent
WITH
SECOND APPEAL NO.918 OF 2022
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Pallavi
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Neha Chaube ...Respondent
WITH
SECOND APPEAL NO.692 OF 2022
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Shyampyari Yadav ...Respondent
WITH
SECOND APPEAL NO. 114 OF 2023
WITH
INTERIM APPLICATION (ST.) NO. 3928 OF 2023
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Mr. Umesh R. Ved ...Respondent
WITH
SECOND APPEAL NO. 109 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4043 OF 2023
M/s. Man Global Ltd. Mumbai ...Appellant
Vs.
Mr. Amreen Bhimani ...Respondent
WITH
SECOND APPEAL NO.138 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4012 OF 2023
M/s. Man Global Ltd. Mumbai ...Appellant
Vs.
Mr. Nikhil Kumar Kathane ...Respondent
WITH
SECOND APPEAL NO. 113 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.3926 OF 2023
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Pallavi
M/s. Man Global Ltd. Mumbai ...Appellant
Vs.
Mr. Brijesh K Mathur ...Respondent
WITH
INTERIM APPLICATION (ST.) NO.4009 OF 2023
IN
SECOND APPEAL NO. 113 OF 2023
M/s. Man Global Ltd. Mumbai ...Appellant
Vs.
Tilkesh Rameshchandra Soni ...Respondent
WITH
SECOND APPEAL NO. 123 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4216 OF 2023
M/s Man Global Ltd Mumbai ...Appellant
Vs.
Mrs. Monali C. Sutrave And Anr ...Respondents
WITH
SECOND APPEAL NO. 119 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4015 OF 2023
M/s. Man Global Ltd. Mumbai ...Appellant
Vs.
Mrs. Simin Asif And Anr. ...Respondents
WITH
SECOND APPEAL NO. 110 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4010 OF 2023
M/s. Man Global Ltd. Mumbai ...Appellant
Vs.
Mrs. Meenal Parab And Anr ...Respondents
WITH
SECOND APPEAL NO.121 OF 2023
WITH
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Pallavi
INTERIM APPLICATION (ST.) NO.4017 OF 2023
M/s. Man Global Ltd. Mumbai ...Appellant
Vs.
Mr. Vikas Khanna And Anr. ...Respondents
WITH
SECOND APPEAL NO. 117 OF 2023
M/s Man Global Ltd. Mumbai ...Appellant
Vs.
Mr. Rakesh Hiralal Parmar And Anr. ...Respondents
WITH
SECOND APPEAL NO. 112 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4020 OF 2023
M/s Man Global Ltd Mumbai ...Appellant
Vs.
Ms. Neha Chaube ...Respondent
WITH
SECOND APPEAL NO. 118 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4021 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4219 OF 2023
M/s. Man Global Ltd Mumbai ...Appellant
Vs.
Mr. Rakesh Kumar Jha And Anr. ...Respondents
WITH
SECOND APPEAL NO. 120 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4037 OF 2023
M/s. Man Global Ltd Mumbai ...Appellant
Vs.
Mr. Jitendra Jain ...Respondent
WITH
SECOND APPEAL NO. 115 OF 2023
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Pallavi
WITH
INTERIM APPLICATION (ST.) NO.4041 OF 2023
M/s. Man Global Ltd Mumbai ...Appellant
Vs.
Mr. Azam Wahid Qureshi ...Respondent
WITH
SECOND APPEAL NO.122 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4026 OF 2023
M/s Man Global Ltd Mumbai ...Appellant
Vs.
Mr. Anthony Dsouza And Anr. ...Respondents
WITH
SECOND APPEAL NO. 116 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4222 OF 2023
M/s Man Global Ltd Mumbai ...Appellant
Vs.
Mr. Sadiqali Mankar ...Respondent
WITH
SECOND APPEAL NO. 111 OF 2023
WITH
INTERIM APPLICATION (ST.) NO.4049 OF 2023
M/s Man Global Ltd Mumbai ...Appellant
Vs.
Mr. Deepak Agarwal And Anr. ...Respondent(s)
.........
SA/108/2023 with IA/ST/4038/2023 in SA/108/2023 with SA/155/2023 with
IA/1728/2023 in SA/155/2023 with SA/667/2022 with SA/696/2022 with
SA/453/2022 with SA/660/2022 with SA/685/2022 with SA/668/2022 with
SA/897/2022 with SA/857/2022 with SA/504/2022 with SA/882/2022 with
SA/933/2022 with SA/675/2022 with SA/455/2022 with SA/880/2022 with
SA/669/2022 with SA/454/2022 with SA/918/2022 with SA/692/2022 with
SA/114/2023 with IA/ST/3928/2023 in SA/114/2023 with SA/109/2023 with
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Pallavi
IA/ST/4043/2023 in SA/109/2023 with SA/138/2023 with IA/ST/4012/2023 in
SA/138/2023 with SA/113/2023 with IA/ST/3926/2023 in SA/113/2023 with
IA/4009/2023 in SA/113/2023 with SA/123/2023 with IA/ST/4216/2023 in
SA/123/2023 with SA/119/2023 with IA/ST/4015/2023 in SA/119/2023 with SA/
110/2023 with IA/ST/4010/2023 in SA/110/2023 with SA/121/2023 with IA/ST/
4017/2023 in SA/121/2023 with SA/117/2023 with SA/112/2023 with
IA/ST/4020/2023 in SA/112/2023 with SA/118/2023 with IA/ST/4021/2023 in
SA/118/2023 with IA/ST/4219/2023 in SA/118/2023 with SA/120/2023 with
IA/ST/4037/2023 in SA/120/2023 with SA/115/2023 with IA/ST/4041/2023 in
SA/115/2023 with SA/122/2023 with IA/ST/4026/2023 in SA/122/2023 with SA/
116/2023 with IA/ST/4222/2023 in SA/116/2023 SA/111/2023 with
IA/ST/4049/2023 in SA/111/2023.
Mr. Vinod G. Talreja, Avinash Undhare i/b. Gobindram D. Talreja for Appellants in
all SA and I.A.
Mr. Chandrakant Sutrave, Respondent in person in SA/123/2023 and
IA/St/4216/2023.
Ms. Pooja Gaikwad, Nikhil Waje i/b. Sanjay Chaturvedi Associates for Respondent in
SA/155/2023 and IA/1728/2023 in SA/155/2023.
Ms. Sana Subedar i/b. Jayesh S. Sapra for Respondent in SA/108/2023.
Mr. Arun Panickar for Respondent in SA/114/2023 with IA/ST/3928/2023 in
SA/114/2023.
Ms. Rupali Padgulekar i/b. Naresh Pai for Respondent in SA/109/2023 with
IA/ST/4043/2023 in SA/109/2023 with SA/138/2023 with IA/ST/4012/2023 in
SA/138/2023 with SA/113/2023 with IA/ST/3926/2023 in SA/113/2023 with SA/
119/2023 with IA/ST/4015/2023 in SA/119/2023 with SA/110/2023 with
IA/ST/4010/2023 in SA/110/2023 with SA/121/2023 with IA/ST/4017/2023 in
SA/121/2023 with SA/117/2023 with SA/112/2023 with IA/ST/4020/2023 in SA/
112/2023 with SA/118/2023 with IA/ST/4021/2023 in SA/118/2023 with
SA/115/2023 with IA/ST/4041/2023 in SA/115/2023 with SA/122/2023 with IA/
ST/4026/2023 in SA/122/2023 with SA/116/2023 with IA/ST/4222/2023 in
SA/116/2023 with SA/111/2023 with IA/ST/4049/2023 in SA/111/2023.
............
CORAM : MADHAV J. JAMDAR, J.
DATE : 29th MARCH 2023 P.C. :
1. The Appellant has tendered in tabular form the relevant details.8/9 ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 06:04:14 :::
46-sa-108-2023 +.doc Pallavi The learned Advocates appearing for the Respondents as well as Mr. Chandrakant Sutrave, Respondent who appears in person in Second Appeal No.897 of 2022 tenders written arguments.
2. Stand over to 26th April 2023 at 2.30 pm for passing orders.
[MADHAV J. JAMDAR, J.] 9/9 ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 06:04:14 :::