97. Conditions of the permission to be observed by the applicant.
- Every applicant shall be bound by the conditions contained in the permission granted under rule 96. Such permission shall specify inter alia the name of the officer to whom the permit is to be shown by the applicant prior to the cutting or uprooting of the trees or removal of the timber and the period within which the trees are to be cut or uprooted or the timber is to be removed.
