Chattisgarh High Court
Bachcha Yadav And Anr vs State Of Chhattisgarh 12 ... on 20 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet MCRC No. 9560 of 2018 Bachcha Yadav And Anr. Versus State Of Chhattisgarh 20.12.2018 Shri Sudeep Verma, counsel for the applicant.
Shri Ravindra Agrawal, Government Advocate for the State. Case diary is not available in this case. Learned State counsel is directed to make the same available on the next date of hearing.
Accordingly, application for urgent hearing and application for hearing the case during winter vacation stand dismissed.
At the request of learned counsel for the applicant, list this case along with MCRC-9404 of 2018.
Sd/-
(Parth Prateem Sahu) V.JUDGE padma