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State of Mizoram - Section

Section 7 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

7. Composition of District Councils.

(1)The District Council for each Autonomous Districts shall consist of a specified number of members elected and nominated. The composition of the District Councils for each Autonomous District and the allocation of seats therein as between elected and nominated members shall be such as the Administrator may, by notification in the Gazette, determine.
(2)The constituencies for elections to the District Council for each Autonomous Districts shall be territorial. The constituency, the extent thereof and the number of seats to be filled in each of these shall be such as may be specified, by notification in the Gazette, by the Administrator.