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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(3)A person with disability the holder of such Identity Card/Disability Certificate referred to in sub-Rule (2) shall be entitled to receive facilities, concessions and benefits admissible under the schemes of the Government or Non-Government Organization.