Supreme Court - Daily Orders
Punjab National Bank vs Db (Bkc) Realtors P Ltd on 21 July, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.37 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 17615/2017
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 10-04-2017
IN WPC NO. 2401/2016 PASSED BY THE HIGH COURT OF BOMBAY)
PUNJAB NATIONAL BANK PETITIONER(S)
VERSUS
DB (BKC) REALTORS P LTD & ANR. RESPONDENT(S)
(FOR ADMISSION AND I.R.)
Date : 21-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Dhruv Mehta, Sr. Adv.
Mr. Rajesh Kumar, AOR
Mr. Gaurav Kumar Singh, Adv.
Mr. Rakesh Chaurasiya, Adv.
Mr. Anant Gautam, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Vivek Jain, Adv.
Ms. Suzann Homan, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
We find no merit in the present Special Leave Petition. The Special Leave Petition is dismissed.
[VINOD LAKHINA] [ASHA SONI]
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
VINOD LAKHINA
Date: 2017.07.22
11:11:49 IST
Reason: