Delhi High Court - Orders
Cipla Limited vs National Pharmaceutical Pricing ... on 22 September, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~15 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11324/2021&CM APPL. 34881/2021
CIPLA LIMITED .....Petitioner
Through: Ms. Archana Sachdeva, Adv.
versus
NATIONAL PHARMACEUTICAL PRICING AUTHORITY &
ANR. .....Respondents
Through: Ms. Shiva Lakshmi, Adv. for UOI,
Mr. Madhav Bajaj, Ms. Katyayani
Joshi, Ms. Esha Kumar, Advs.
Mr. Tushar Sharma, Ms. Aqsa, Advs.
For R-2/MCD.
16
+ W.P.(C) 11624/2023&CM APPL. 45324/2023
ABBOTT HEALTHCARE PRIVATE LIMITED .....Petitioner
Through: Mr. Ajay Bhargava, Mr. Aseem
Chaturvedi, Mr. Arpit Kumar Singh,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sandeep Kumar Mahapatra,
CGSC with ms. Mrinmayee Sahu, Mr.
Tribhuvan with Mr. Siddhant Gupta,
GP.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 22.09.2025
1. This hearing has been done through hybrid mode.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2025 at 22:11:45
2. List along with W.P.(C) 13601/2018 on 20.11.2025.
3. In the meantime, response, if any, be filed before the next date of hearing.
AMIT SHARMA, J SEPTEMBER 22, 2025/kr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2025 at 22:11:45