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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(2)
(a)The Academic Council shall meet at least two times in a calendar year.
(b)The President shall fix the time, date and venue of the meeting.
(c)The President may, at any time, direct the Member-Secretary to convene an additional meeting.
(d)In absence of the President, a member of the Academic Council nominated by the President shall preside over the meeting.