Chattisgarh High Court
Nand Kishore Chedaiya vs Smt. Madhulika Tiwari on 11 December, 2023
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NAFR
HIGH COURT of CHHATTISGARH, BILASPUR
CONT No. 301 of 2021
1. Nand Kishore Chedaiya S/o Shri Darbariram Chedaiya Aged About
58 Years Pesa, Sahayak Shikshak L.B., Shashkiya Prathmik Shala
Balaudikala, Niwasi- Gram Balaudikala, Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
2. Sundar Singh Sahu S/o Late Shri Samaruram Sahu Aged About 50
Years Pesa, Vyakhyata L.B., Shashkiya Ucchatar Madhyamik Shala
Baargaon Niwasi- Gram Baargaon, Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
3. Human Lal Dewangan S/o Shri Bhuwneshwar Prasad Dewangan
Aged About 55 Years Pesha, Shikshak L.B., Shashkiya Purv
Madhyamik Shala Mudpaarkhurd, Niwasi- Gram Mudpaarkhurd, Teh.
Berla, Jila- Bemetara, Chhattisgarh, District : Bemetara, Chhattisgarh
4. Tikaram Sahu S/o Shri Ramdulare Sahu Aged About 49 Years Pesa,
Shikshak L.B., Shashkiya Purv Madhyamik Shala Keeritpur, Niwasi-
Gram Keeritpur, Teh. Berla, Jila- Bemetara, Chhattisgarh, District :
Bemetara, Chhattisgarh
5. Bhuvan Singh Dhruw S/o Shri Ramkhilawan Dhruw Aged About 46
Years Pesa, Shikshak L.B., Shashkiya Purv Madhyamik Shala
Kandarka, Niwasi- Gram Kandarka Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
6. Sanjay Kumar Dewangan S/o Shri Leelaram Dewangan Aged About
48 Years Pesa, Shikshak L.B., Shashkiya Purv Madhyamik Shala
Kharra, Niwasi- Gram Kharra, Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
7. Himachal Prasad Sahu S/o Shri Santram Sahu Aged About 52 Years
Pesa, Vyakhyata L.B., Shashkiya Ucchatar Madhyamik Vidyalay
Baargaon Niwasi- Gram Baargaon, Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
8. Madan Mohan Sahu S/o Shri Sewaram Sahu Aged About 49 Years
Pesa, Shikshak L.B., Shashkiya Kanya Purv Madhyamik Shala
Kusmi, Niwasi- Gram Kusmi Teh. Berla, Jila- Bemetara, Chhattisgarh,
District : Bemetara, Chhattisgarh
9. Chumman Lal Sahu S/o Shri Lakhanlal Sahu Aged About 48 Years
Pesa, Shikshak L.B., Shashkiya Kanya Purv Madhyamik Shala
Kusmi, Niwasi- Gram Kusmi, Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
10. Chovaram Sahu S/o Shri Thanwar Sahu Aged About 49 Years Pesa,
Shikshak L.B., Shashkiya Purv Madhyamik Shala Mudpaarkhurd,
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Niwasi- Gram Mudpaarkhurd, Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
11. Rajesh Kumar Verma S/o Shri Rameshwar Prasad Verma, Aged
About 50 Years Pesa, Shikshak L.B., Shashkiya Purv Madhyamik
Shala Jaamgaon, Niwasi- Gram Jaamgaon, Teh. Berla, Jila-
Bemetara, Chhattisgarh, District : Bemetara, Chhattisgarh
12. Ghanshyam Prasad Sahu S/o Shri Ramcharan Sahu Aged About 49
Years Pesa, Sahayak Shikshak L.B., Shashkiya Prathmik Shala
Bansha, Niwasi- Gram Bansha, Teh. Berla, Jila- Bemetara,
Chhattisgarh, District : Bemetara, Chhattisgarh
---- Petitioners
Versus
Smt. Madhulika Tiwari Posted As District Education Officer,
Bemetara, District Bemetara Chhattisgarh, District : Bemetara,
Chhattisgarh
---- Respondent
___________________________________________________________ For Petitioners : Mr. K.P. Sahu, Advocate For Respondent : Dr. Arpit Lall, Advocate on behalf of Mr. Dharmesh Shrivastava Advocate S.B.: Hon'ble Shri Parth Prateem Sahu, Judge Order On Board 11/12/2023
1. Learned counsel for the petitioners submits that the order passed by this Court in writ petition has now been complied with.
2. In view of above submission of learned counsel for the petitioners, contempt proceedings initiated against respondent is hereby dropped. Notice issued to respondent stands discharged.
3. The contempt petition is accordingly closed.
4. The petitioners will be at liberty to take recourse to law if they are still aggrieved by the decision taken by the respondent.
Sd/----/-/-/-/--------/--/-
(Parth Prateem Sahu) Judge Praveen