Gujarat High Court
Shree Swaminarayan International ... vs Fee Revision Committee on 26 February, 2024
Author: Nikhil S. Kariel
Bench: Nikhil S. Kariel
NEUTRAL CITATION
C/SCA/13180/2022 ORDER DATED: 26/02/2024
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13180 of 2022
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SHREE SWAMINARAYAN INTERNATIONAL TECHNO SCHOOL & ANR.
Versus
FEE REVISION COMMITTEE & ANR.
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Appearance:
MS DISHA N NANAVATY(2957) for the Petitioner(s) No. 1,2
MR. KM ANTANI(6547) for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
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CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL
Date : 26/02/2024
ORAL ORDER
Learned Advocate Ms. Disha Nanavaty tenders copy of instructions tendered by the petitioner dated 21.02.2024 based upon which learned Advocate would not press the present petition. Considering the same, the communication is taken on record. The petition stands disposed of.
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