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Gujarat High Court

Shree Swaminarayan International ... vs Fee Revision Committee on 26 February, 2024

Author: Nikhil S. Kariel

Bench: Nikhil S. Kariel

                                                                                     NEUTRAL CITATION




       C/SCA/13180/2022                             ORDER DATED: 26/02/2024

                                                                                      undefined




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 13180 of 2022

========================================================
==
  SHREE SWAMINARAYAN INTERNATIONAL TECHNO SCHOOL & ANR.
                            Versus
               FEE REVISION COMMITTEE & ANR.
========================================================
Appearance:
MS DISHA N NANAVATY(2957) for the Petitioner(s) No. 1,2
MR. KM ANTANI(6547) for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
========================================================

  CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                Date : 26/02/2024

                                 ORAL ORDER

Learned Advocate Ms. Disha Nanavaty tenders copy of instructions tendered by the petitioner dated 21.02.2024 based upon which learned Advocate would not press the present petition. Considering the same, the communication is taken on record. The petition stands disposed of.

(NIKHIL S. KARIEL,J) NIRU Page 1 of 1 Downloaded on : Mon Feb 26 20:56:25 IST 2024