Gujarat High Court
Ramshakal vs Echjay on 22 October, 2008
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
Gujarat High Court Case Information System
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SCA/13055/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 13055 of 2008
=========================================================
RAMSHAKAL
SHRI BUDDHU VISHWAK-ARMA - Petitioner(s)
Versus
ECHJAY
INDUSTIRES LIMITED - Respondent(s)
=========================================================
Appearance :
MR
PP MAJMUDAR for Petitioner(s) : 1,
None for
Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE S.R.BRAHMBHATT
Date
: 22/10/2008
ORAL
ORDER
Notice pending admission returnable on 8.12.2008.
(S.R.BRAHMBHATT, J.) pallav Top