Himachal Pradesh High Court
Kewal Ram & Another vs . State Of H.P. on 24 May, 2022
Bench: Sabina, Satyen Vaidya
Kewal Ram & Another Vs. State of H.P. .
Criminal Appeal No. 330 of 2017 24.05.2022 Present: None for the appellants.
Mr. Kunal Thakur, Deputy Advocate General for the respondent.
None has appeared on behalf of the appellants. In the interest of justice, list after three weeks.
r (Sabina)
Judge
(Satyen Vaidya)
Judge
May 24, 2022 (ps)
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