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State of Rajasthan - Section

Section 1 in The Payment of Wages (Rajasthan Amendment) Act, 1970

1. Short title and commencement.

(1)This Act may be called the Payment of Wages (Rajasthan Amendment) Act, 1970.
(2)It shall come into force on such [date] [Came into force w.e.f. 3-12-1970 vide Notification No. S. O. 175/F. 3(118) Sharm/64, dated 3-12-1970. published in Rajasthan Gazette, Part IV-C, Sub-part (II) Extraordinary, dated 3-12-1970.] as the State Government may, by notification in the Official Gazette, appoint.