Bombay High Court
Abbott India Ltd vs Commissioner Of Customs Imports on 21 August, 2023
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
sg 55.wpl11964-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.11964 OF 2023
(E-filed)
Abbott India Ltd. & Ors. .. Petitioners
v/s.
Commissioner of Customs (Import) & Ors. .. Respondents
....
Ms. Surabhi Prabhudesai, a/w. Ms. Sweta Vijay Upadhyay, i/b. India
Law Alliance, for the Petitioners.
Mr. Y.R. Mishra, a/w. Mr. Umesh Gupta, i/b. Ms. Sangeeta Yadav, for
the Respondents.
....
CORAM: G.S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : 21st AUGUST, 2023 P.C:-
Stand over to 29th August, 2023. "High on Board".
2. Ad-interim relief, if any, to continue till the adjourned date of hearing.
(JITENDRA JAIN, J.) (G.S. KULKARNI, J.) 1 of 1 Signed by: Smita Gonsalves Designation: PS To Honourable Judge Date: 22/08/2023 17:45:48