Jammu & Kashmir High Court
Mohd Parvez And Ors vs State Of J&K; And Others on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 14
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 2820/2016
IA No. 01/2016
c/w
SWP No. 169/2017
Date of order: 09.10.2018
Mohd. Parvez and others v. State of J&K and others
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): Mr. R. K. S. Thakur, Adv.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Learned counsel for the petitioners states that the respondents have filed their objections and he has received the copy of the same. Registry, however, has not scanned the same to the digital file.
Be that as it may, this petition be listed after two weeks. In the meantime, Registry to find out the objections and in case objections are filed, the same be scanned to the digital file.
List on 30.10.2018.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh