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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4) in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Rules, 1997

(4)The educational institutions shall maintain the various registers and records specified in Annexure I of these rules and keep the entries up-to-date.Annexure IForm AForm of Return[Vide rule 4(1) of the Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Rules, 1997]I.1. Name of the Educational Institution