Bombay High Court
Altus Uber Imo No. 9385300 vs Siem Offshore Rederi As on 23 October, 2018
Author: S.C. Dharmadhikari
Bench: S.C. Dharmadhikari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
LODGING NO. 1089 OF 2018
In
COMMERCIAL APPEAL LODGING NO . 465 OF 2018
Altus Uber Imo No. 9385300 ....Petitioner
V/S
Siem Offshore Rederi As ....Respondent
WITH COMMERCIAL APPEAL LODGING NO. 465 OF 2018 In NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS LODGING NO .
1392 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As ....Respondent
-Mr.Sunip Sen a/w Mr.Pandurang Pol and Ms.Priyanka Pol i/b Pol Legal Juris for the Applicant/Appellant
-Mr.Prashant Pratap,Senior Counsel a/w Mr.Vishal Muglikar, Mr.Nishaan Shetty i/b Kaushik S. Krishnawmay for the Respondent (Orig.Plaintiff)
-Mr.Akshay Kolse Patil a/w Ms.Damayanti Sen and Mr.Sanjeev Sambasivan i/b Bose & Mitra & Co for the applicant-Swordfish Shipco Ltd.- in NMCAL/1137/2018 CORAM : S.C. DHARMADHIKARI & Page 1/2 ::: Uploaded on - 23/10/2018 ::: Downloaded on - 27/10/2018 01:07:45 ::: B.P. COLABAWALLA, JJ DATE : 23rd October, 2018 P.C. :
Part Heard. Stand over to 25/10/2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 23/10/2018 ::: Downloaded on - 27/10/2018 01:07:45 :::