Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Adarsh A.G vs The Special Devaswom Commissioner on 31 August, 2022

Author: Anil K. Narendran

Bench: Anil K.Narendran

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                      THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
               Wednesday, the 31st day of August 2022 / 9th Bhadra, 1944
                                   DBP NO. 50 OF 2020

IN THE MATTER OF COCHIN DEVASWOM BOARD - CDB REPORT NO.38/2020 IN COMPLAINT
NOS.246/2019 TO 284/2019 - MATTER RELATED TO THE APPOINTMENT AS KAZHAKOM FROM
THE RANK LIST PUBLISHED BY THE KERALA DEVASWOM RECRUITMENT BOARD - SAME MATTER
PENDING AS WRIT PETITION IN THIS HONOURABLE COURT REGISTERED AS
WP(C)NO.4988/2019 - SUO MOTU PROCEEDINGS INITIATED - REG:

                                    -------------

PETITIONERS:

1.    SHRI.ADARSH A.G.,

      SCREENA, VILAIKKADU, MADAVOOR P.O.,

      PALLIKKAL, THIRUVANANTHAPURAM - 695 602.

2.    SHRI.AJITH KRISHNAN K.S.,

      KIZHAKKUMKARA PUTHENVEEDU, THENGUMKODE K.T. KUNNU P.O.,

      KOLLAM, THIRUVANANTHAPURAM - 695 608.

3.    SHRI.AKHILRAJ S.,

      KODAKULANGARA, PADINJATTATHIL, MENAMPALLY,

      MUKUNDAPURAM, P.O.CHAVARA - 691 585.

4.    SHRI.BINU M.R.,

      MANKEESHAPPADY, AYMANAM P.O., KOTTAYAM - 686 015.

5.    SHRI.BINU CHANDRAN B.L.,

      PANDARAVILA VEEDU, THENGUMKODU, K.T.KUNNU P.O.,

      KALLARA, THIRUVANANTHAPURAM - 695 608.

6.    SHRI.BIJU K.,

      KOTTOOR HOUSE, KODAKKAD, OLAT P.O.,

      KASARAGOD - 671 310.
 7.    SHRI.GOKUL J.M.,

      SUKESINI SADANAM, KIDAYARAKONAM,

      VENPAKAL P.O., THIRUVANANTHAPURAM - 695 123.

8.    SHRI.GOPU M.P.,

      KIZHAKKEVEEDU, TC.18/1292(2), ARAMADA P.O.,

      THRUKKANNAPURAM, THIRUVANANTHAPURAM - 695 032.

9.    SHRI.HARIKRISHNAN C.V.,

      LAKSHMI NIVAS, PORUVAZHI (NADUVIL),

      CHATHAKKULAM P.O.-690 520.

10.   SHRI.MAHESH M.,

      PUTHENVEETTIL THAZHATHIL, MUTTOM P.O., THUMPAMON,

      PATHANAMTHITTA - 689 502.

11.   SHRI.NITHINKUMAR S.,

      THEKKEVILA VEEDU, CHILAMPIL - 695 305.

12.   SHRI.NIKHIL S.P.,

      SANKARAMANGALAM, THAMALLAKKAL P.O., HARIPPADU,

      ALAPPUZHA - 690 548.

13.   SHRI.PATHMALAL P.,

      PUTHANVEEDU, KOZHIKKODU, S.V. MARKET P.O.,

      KARUNAGAPPALLY - 690 573.

14.   SHRI.PRAVEENKUMAR S.,

      KANNANUNNI, KARIMCHEMPANADU,

      KADAMPARA, POOZHANADU P.O., KATTAKKADA,

      THIRUVANANTHAPRUAM - 695 125.

15.   SHRI.REMESH R.,

      RAJESH BHAVANAM, MARANADU P.O.,

      EZHUKONE, KOLLAM - 691 505.
 16.   SHRI.RANJITH R.,

      KAILAS, MUTHUKATTUKARA, NOORANADU P.O.,

      ALAPPUZHA DISTRICT - 690 504.

17.   SHRI.SUJITH S.,

      KILITHATTIL VEEDU, VATTAYAM, VELLUMANNADI P.O.,

      THIRUVANANTHAPURAM - 695 607.

18.   SHRI.SIVAKUMAR S.R.,

      KURUNTHANKUDI VEEDU, AYYAPPA NAGAR,

      KARALI, PARASSALA P.O., THIRUVANANTHAPURAM.

19.   SHRI.SUNILKUMAR K.,

      ALUMVILA PADITTATHIL, SANDHOSH BHAVANAM,

      KARIMULAKKAL, KOMALLUR P.O., ALAPPUZHA - 690 505.

20.   SHRI.SREEJITH MOHAN

      GOPALA NIVAS, MEKKOLLA DHANUVACHAPURAM P.O.,

21.   SHRI.SREERAJ M.,

      SREENILAYAM, PANKONAM, MUKHATHALA P.O.,

      KOLLAM - 691 577.

22.   SHRI.SREERAJ U.P,

      KANNAMBALLIL MADOM, EEZHAKKADAVU POST,

      MAVELIKKARA, ALAPPUZHA - 690 104.

23.   SHRI.VARUN GOVIND K.,

      MADATHIPARAMBU HOUSE, RAMAVARMAPURAM P.O.,

      THRISSUR VILLADAM, PIN - 680 631.

24.   SHRI.VISHNU ARAVIND A.,

      C.S. BHAVAN, KOOTTAPPARA, NEYYATTINKARA P.O.,

      THIRUVANANTHAPURAM - 695 121.
 25.   SHRI.VISHNU R.,

      JAYABHAVAN, THRIKKOVILVATTOM, MUKHATHALA P.O.,

      KOLLAM - 691 577.

26.   SHRI.VIJEESH R.,

      VIJAYA BHAVANAM, KAREELAKKULANGARA P.O.,

      KARUVATTUMKUZHI, ALAPPUZHA DISTRICT - 690 572.

27.   SHRI.ANOOP A.T.,

      ELAMPAKKATU HOUSE, THANKALAM, KOTHAMANGALAM P.O.,

      ERNAKULAM DISTRICT - 686 691.

28.   SHRI.BIJOY CHANDRASEKHARAN P.,

      VANALA PUTHANVEEDU, N.A.D. P.O., ALUVA - 683 563.

29.   SHRI.GOKUL A.R.,

      KAILASAM, KAMURAKKONAM, KONCHIRA P.O.,

      VEMBAYAM - 695 615.

30.   SHRI.HARIKRISHNAN M.,

      MOHANA SADANAM, MALAYIL, VELIYAM P.O.,

      KOTTARAKKARA, KOLLAM DISTRICT - 691 540.

31.   SHRI.PRAVEEN M.K.,

      MEETHALE KONOTH HOUSE, EAST KADIRUR,

      THALASSERY, KANNUR - 670 642.

32.   SHRI.PRAMOD A.P.,

      SREENILAYAM, KANNNGODU, VENJARAMOODU P.O.-695 607.

33.   SHRI.RAJKUMAR S.,

      CHEKKANIYKKAL VEEDU, PURAVOOR, CHIRAYINKEEZHU P.O.,

      THIRUVANANTHAPURAM DIST., PIN - 695 304.

34.   SHRI.RAJANEESH R.,

      RADHA MANDIRAM, VELIYANNOOR P.O.,

      THIRUVANANTHAPURAM-695 543.
 35.    SHRI.ROTHISH G.,

       KUTTUCHAL VEEDU, MUDAKKAL P.O. - 695 103.

36.    SHRI.SUNILKUMAR S.,

       S.S. NIVAS, ULIYAKKOVIL P.O., KOLLAM - 691 019.

37.    SHRI.VISHNU DAS V.M.,

       VATTATHUPARAMBIL, KOTTANELLOORE P.O.,

       VELAYANAD - 680 662.

38.    SHRI.VAISAKHMOHAN M.,

       VAISAKH BHAVAN, AAZHIMALA, PULINKUDY,

       MULLOOR P.O., THIRUVANANTHAPURAM - 695 521.

39.    SHRI.VINOD R.,

       THIRUPPATHY BHAVAN, KUMUKUMCHERY,

       AAVANEESWARAM P.O., KOLLAM - 691 508.

RESPONDENTS :

1.     THE SPECIAL DEVASWOM COMMISSIONER

       COCHIN DEVASWOM BOARD, SWARAJ ROUND N KURUPPAM,

       THEKKINKADU MAIDAN, THRISSUR-680 001

2.     THE SECRETARY

       COCHIN DEVASWOM BOARD, SWARAJ ROUND N KURUPPAM

       THEKKINKADU MAIDAN, THRISSUR-680 001.




       BY SRI.K.P.SUDHEER, SC, COCHIN DEVASWOM BOARD

       BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN

      THE DEVASWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON 31/08/2022,

UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED 07/06/2022, THE COURT ON

THE SAME DAY PASSED THE FOLLOWING.
                  ANIL K.NARENDRAN & P.G. AJITHKUMAR, JJ.
                           ------------------------------
                               DBP No.50 of 2020
                                         &
             W.P.(C)Nos.4988 of 2019 & 21442 and 26778 of 2021
                        -----------------------------------
                    Dated this the 31st day of August, 2022

                                     ORDER

Anil K. Narendran, J.

Today, when the matter is taken up for consideration as "to be spoken to", the learned Standing Counsel for Cochin Devaswom Board seeks time to get instructions and make submissions on the clarification sought for on the continuance of certain persons on allowance basis, as borne out from Annexure R1(g) order dated 10.11.2021 in W.P.(C)No.4988 of 2019. The learned Standing Counsel would also point out the pendency of D.B.P.No.81 of 2019.

List on 14.09.2022 at 4.00 p.m., along with D.B.P.No.81 of 2019, as "to be spoken to".

Sd/-

ANIL K.NARENDRAN JUDGE Sd/-

P.G. AJITHKUMAR JUDGE yd 31-08-2022 /True Copy/ Assistant Registrar