Bombay High Court
Abbott Healthcare Pvt Ltd vs Maharudra Chikane on 3 March, 2023
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
Digitally
signed by
PRAJAKTA
PRAJAKTA SAGAR
SAGAR VARTAK
VARTAK Date:
2023.03.04
12:47:13
praecipe-wp 191-23grp.odt
+0530
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 191 OF 2023
Abbott Healthcare Pvt. Ltd. ...Petitioner
Vs.
Maharudra Chikane ...Respondent
AND
WRIT PETITION (L.) NO. 295 OF 2023
Abbott Healthcare Pvt. Ltd. ...Petitioner
Vs.
Nitin Sharma ...Respondent
AND
WRIT PETITION (L.) NO. 407 OF 2023
Abbott Healthcare Pvt. Ltd. ...Petitioner
Vs.
Santosh Kadam ...Respondent
__________
Mr. Prabhakar Jadhav i/b. Ms. Tanaya Patankar for Petitioner.
Ms. Jane Cox i/b. Mr. Ghanashyam Thombare for respondents.
__________
CORAM : G.S. KULKARNI, J.
DATE : MARCH 03, 2023
P.C.:
1. Not on board. Taken on board on a praecipe being moved on behalf of the petitioner.
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03 March, 2023 praecipe-wp 191-23grp.odt
2. These proceedings were heard for some time. They are further required to be substantially argued. Let the proceedings be accordingly heard by the Bench taking up the regular assignment. Accordingly, the proceedings are de part-heard.
[G.S. KULKARNI, J.] Page 2 of 2
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03 March, 2023