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Madhya Pradesh High Court

Amresh Singh @ Guddu vs Kishan Singh Rathore on 11 May, 2016

S. A. No.09l2016

11.5.2016

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Matter could not be reached in second round due to paucity of time. Case is adjourned. List in the week commencing 28th June, 2016. (Vivek Agarwal) Judge neetu