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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(1) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(1)Non-Official Members of the State Executive Committee resident at State Headquarter, shall be paid a sitting fee of rupees seventy five per day for each day of the actual meetings of the State Executive Committee.