Delhi High Court - Orders
Commissioner Of Customs, Air-Cargo ... vs M/S Sans Frontiers on 20 December, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Purushaindra Kumar Kaurav
$~3 & 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 1/2022, CM APPL. 6297/2022 and CM APPL. 6298/2022
COMMISSIONER OF CUSTOMS, AIR-CARGO EXPORT,
..... Appellant
Through: Mr. Harpreet Singh, Senior Standing
counsel with Mr. C. S. Sharma, the
then A.C. alongwith Ms. Nisha, DC,
ACC Export.
versus
M/S SANS FRONTIERS ..... Respondent
Through: Ms. Raminder Kaur and Mr. Rajiv
Jaipal, Advocates.
+ W.P.(C) 7962/2021 and CM APPL. 24751/2021(for stay)
SANS FRONTIERS ..... Petitioner
Through: Ms. Raminder Kaur and Mr. Rajiv
Jaipal, Advocates.
versus
THE COMMISSIONER OF CUSTOMS(EXPORTS)..... Respondent
Through: Mr. Harpreet Singh, Senior Standing
counsel with Mr. C. S. Sharma, the
then A.C. alongwith Ms. Nisha, DC,
ACC Export.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 20.12.2022 List on 22.12.2022 for further proceedings.
VIBHU BAKHRU, J PURUSHAINDRA KUMAR KAURAV, J DECEMBER 20, 2022/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRIYA Signing Date:22.12.2022 15:53:11