Calcutta High Court (Appellete Side)
Lansdowne Market Byabsayee Samity vs Nitai Das And Others on 2 December, 2024
2nd December, 2024 (AK) 45 F.M.A.T 204 of 2024 IA No: CAN 1 of 2024 CAN 2 of 2024 Lansdowne Market Byabsayee Samity Vs. Nitai Das and others Mr. Sagnik Chatterjee Mr. Sayan Mukherjee Mr. Biswajit Das ...for the appellant. Since we do not have determination to take up admission hearing of appeals after the year 2020, let the matter be released from our list due to lack of determination, with liberty to the parties to mention for inclusion before the appropriate Bench having determination.
(Sabyasachi Bhattacharyya, J.) (Gaurang Kanth, J.)