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State of Madhya Pradesh - Section

Section 5 in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

5. Medical Test.

- The selected candidates will have undergo a Medical Test and shall satisfy the Standard of Physical Fitness as prescribed in the Aircraft Rules for the issue of Commercial Pilot Licence. In case any rejection on account of Medical Test, the next candidate from waiting list will be taken into consideration.