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State of Uttar Pradesh - Section

Section 8 in U.P. Inspectorate of Government Offices Drivers Service Rules, 1992

8. Academic qualification and experience.

- A candidate for recruitment to a post in the Service-
(i)must have passed Class VIII Examination; and
(ii)must possess valid driving licence (Heavy Vehicles) for the post of Driver (Heavy Vehicle) and driving licence (Light Vehicle) for the post of Driver (Light Vehicle) for a period of not less than 3 years preceding the date of notification of vacancies under Rule 14.