Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Arunachal Pradesh - Subsection Section 7(f) in Venkateshwara Open University Act, 2012 (f)to provide education and training including correspondence and such other courses, 'to such persons who are not members of the University, as it may determine ;
