Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(2) in The Rajasthan Medical Rules, 1957

(2)An application for the restoration of a name so removed shall set forth the facts of the case (including last registration number) and state that the applicant is the person originally registered. (No particular Form is prescribed for the application).