Bombay High Court
Siddharth Pralhad Kakade vs Managing Director, Maharashtra State ... on 18 October, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
35-WP-4267-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO. 4267 of 2023
Siddharth Pralhad Kakade .. Petitioner
..Versus..
Managing Director, Mah.State Road
Transport Corporation and another .. Respondents
Shri R.V.Shiralkar, Counsel for petitioner.
Shri V.H.Kedar, Advocate for respondents.
CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
A.S. CHANDURKAR, J.
DATE : 18th OCTOBER, 2023.
P.C.
1. On the prayer made by the learned Counsel for the respondents, two weeks time is granted to file affidavit-in-reply.
2. A week's time thereafter shall be available to the petitioner to file rejoinder affidavit, if any.
3. Stand over to 28.11.2023 (A.S. CHANDURKAR, J.) (CHIEF JUSTICE) Andurkar..
Signed by: Jayant S. Andurkar Designation: PA To Honourable Judge 1 of 1 Date: 18/10/2023 17:51:45