Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 24A in The Pepsu Tenancy and Agricultural Lands Rules, 1958 24A. Form of notice. - The notice referred to in sub-section (2) of Section 32-G of the Act shall be in form X.
