Supreme Court - Daily Orders
Commissioner Of Central Excise ... vs Aculife Healthcare Pvt. Ltd. on 19 May, 2022
Bench: Dinesh Maheshwari, Aniruddha Bose
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 6226 OF 2009
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II .....Appellant(s)
Vs.
ACULIFE HEALTHCARE PVT. LTD. .....Respondent(s)
O R D E R
Learned counsel for the appellant frankly submits that the petition involving similar and akin issues have already been considered and dismissed by this Court in SLP (C) No. 11119 of 2009 on 20.11.2009.
Taking note of the submissions so made, this appeal stands dismissed.
All pending applications stand disposed of.
....................,J.
(DINESH MAHESHWARI) ....................,J.
(ANIRUDDHA BOSE) NEW DELHI MAY 19, 2022.
Signature Not Verified Digitally signed by Rajni Mukhi Date: 2022.05.20 20:24:31 IST Reason: ITEM NO.104 COURT NO.13 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 6226/2009 COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II Appellant(s) VERSUS ACULIFE HEALTHCARE PVT. LTD. Respondent(s)
Date : 19-05-2022 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE ANIRUDDHA BOSE For Appellant(s) Mr. Arijit Prasad, Sr. Adv Mr. M.K.Maroria, AOR Mr. Manish Pushkarna, Adv Mr. Arijit Prasad, Sr. Adv.
Mr. Manish P., Adv.
Mr. B. Krishna Prasad, AOR For Respondent(s) Mr. Aditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Satabdi Das, Adv.
Ms. M. Kasturi, Adv.
Ms. Charanya Lakshmikumaran, AOR UPON hearing the counsel the Court made the following O R D E R Learned counsel for the appellant frankly submits that the petition involving similar and akin issues have already been considered and dismissed by this Court in SLP (C) No. 11119 of 2009 on 20.11.2009.
Taking note of the submissions so made, this appeal stands dismissed.
All pending applications stand disposed of. (NEETA SAPRA) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) (Signed order is placed on the file)