Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 3 in Married Women's Property Regulation, 1962 3. In this Regulation the term : (a)"Sikkimese" means a person who is a Sikkim Subject at the time or her marriage(b)"Law" means Statutes, regulations, rules and includes customary law.
