Madhya Pradesh High Court
Care Clinic And Sonography Center vs The State Of Madhya Pradesh on 6 May, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 22409 of 2021 (CARE CLINIC AND SONOGRAPHY CENTER Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-05-2022 Shri Rajeev Kumar Jain, counsel for the Petitioner .
Ms. Soumya Maru appearing on behalf of Advocate General. Pleadings are complete.
List the matter after ensuing summer vacation.
(VIJAY KUMAR SHUKLA)
JUDGE
MK
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN MUKTA
CHANDRASHEKHA
R KOUSHAL
Date: 2022.05.06
17:30:59 IST